Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Maharashtra - Subsection Section 46(2) in The Maharashtra Irrigation Act, 1976 (2)Water rates for the supply of water under clause (a), (b), (c) or (d) of sub-section (1), shall be paid according to the rates provided in Chapter II, III, IV or V of this Part.
