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Union of India - Section

Section 1904 in The Sailing Vessels (Statement Of Crew) Rules, 1960

1904.

G.S.R. 1554, dated 17th December, 1960. - In exercise of the powers conferred by sub-section (1) of Section 429 of the Merchant Shipping Act, 1958 (44 of 1958), read with Section 435 of the said Act, the Central Government hereby makes the following rules, namely: