Madhya Pradesh High Court
Mahendra Adiwasi vs The State Of Madhya Pradesh on 29 December, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 61864 of 2022 (MAHENDRA ADIWASI Vs THE STATE OF MADHYA PRADESH) Dated : 29-12-2022 Parties through their counsel.
As prayed, list this case after Winter Vacation.
(ROHIT ARYA) V. JUDGE Avi ABDUR Digitally signed by ABDUR RAHMAN DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, RAHM 2.5.4.20=d604b5a66b413c436e6af99c 6fe547304e1bc26d2b510cc133f1b56f aa63e77b, pseudonym=352E5BC6169A1C65270B 76C8214AD91A9A2E28EB, AN serialNumber=1B0EA1B496C96506728 5A628B81AE07B60D342048B7853E61 08263F1DDCC0F50, cn=ABDUR RAHMAN Date: 2022.12.29 16:51:27 +05'30'