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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(vi) in Notifications under Motor Vehicles Act and Rules

(vi)The grant of this permission to the vehicledoes not prevent the Local Offices of Highways and Rural Works Department fromregulating or stopping the movement of these vehicles depending upon theexigencies of the situations and having regard to the condition of the road androad structures.