Delhi High Court - Orders
Policybazaar Insurance Web Aggregator ... vs Acko General Insurance Ltd. & Ors on 12 August, 2024
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 260/2019, I.A. 11315-11317/2019, I.A. 11953/2019
I.A. 17426-17428/2019
POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
.....Plaintiffs
Through: Mr. Abhishek Kotnala and Mr.
Deepankar Mishra, Advocates
versus
ACKO GENERAL INSURANCE LTD. & ORS. .....Defendants
Through: Mr. Aditya Gupta and Mr. Sauhard
Along, Advocates for D-2
Mr. Neel Mason, Mr. Vihan Dang
and Mr. Ujjawal Bhargava,
Advocates for D-3
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 12.08.2024 I.A. 36218/2024-O-23,R-1
1. By virtue of the present application, the plaintiffs seek withdrawal of the present suit.
2. For the reasons stated in the application, the application is allowed and accordingly, the present suit alongwith pending application(s), if any, is dismissed as withdrawn.
3. The date already fixed i.e 17.09.2024 stands cancelled.
SAURABH BANERJEE, J AUGUST 12, 2024/akr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/08/2024 at 06:33:37