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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(3)Every objection to the inclusion of name in the electoral roll shall be in Form-II and preferred by the person whose name is already included in the electoral roll of any territorial constituency of Water Users' Association concerned.