Delhi High Court - Orders
Microsoft Technology Licensing, Llc, ... vs Assistant Controller Of Patents And ... on 16 September, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~18 to 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
18
+ C.A.(COMM.IPD-PAT) 236/2022
MICROSOFT TECHNOLOGY LICENSING, LLC, EARLIER
MICROSOFT CORPORATION (ASSIGNOR) ..... Appellant
Through: Ms. Vindhya S. Mani and
Ms. Gursimran Singh Narula, Advocates.
versus
ASSISTANT CONTROLLER
OF PATENTS AND DESIGNS ..... Respondent
Through: Mr. Harish Vaidyanathan Shankar,
Central Government Standing Counsel with
Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat and
Mr. Alexander Mathai Paikaday, Advocates.
19
+ C.A.(COMM.IPD-PAT) 338/2022
MICROSOFT TECHNOLOGY LICENSING, LLC (EARLIER
MICROSOFT CORPORATION ASSIGNOR) ..... Appellant
Through: Ms. Vindhya S. Mani and
Ms. Gursimran Singh Narula, Advocates.
versus
ASSISTANT CONTROLLER
OF PATENTS AND DESIGNS ..... Respondent
Through: Mr. Harish Vaidyanathan Shankar,
Central Government Standing Counsel with
Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat and
Mr. Alexander Mathai Paikaday, Advocates.
20
+ C.A.(COMM.IPD-PAT) 366/2022
INTENTIONAL SOFTWARE CORPORATION ..... Appellant
Through: Ms. Vindhya S. Mani and
Ms. Gursimran Singh Narula, Advocates.
versus
C.A.(COMM.IPD-PAT) 236/2022 and connected matters Page 1 of 3
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.09.2022
15:15:04
ASSISTANT CONTROLLER OF
PATENTS AND DESIGNS ..... Respondent
Through: Mr. Harish Vaidyanathan Shankar,
Central Government Standing Counsel with
Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat and
Mr. Alexander Mathai Paikaday, Advocates.
21
+ C.A.(COMM.IPD-PAT) 372/2022
MONSANTO TECHNOLOGY LLC ..... Appellant
Through: Ms. Vindhya S. Mani and
Ms. Gursimran Singh Narula, Advocates.
versus
ASSISTANT CONTROLLER
OF PATENTS AND DESIGNS ..... Respondent
Through: Mr. Harish Vaidyanathan Shankar,
Central Government Standing Counsel with
Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat and
Mr. Alexander Mathai Paikaday, Advocates.
22
+ C.A.(COMM.IPD-PAT) 432/2022
MICROSOFT TECHNOLOGY LICENSING, LLC..... Appellant
Through: Ms. Vindhya S. Mani and
Ms. Gursimran Singh Narula, Advocates.
versus
DEPUTY CONTROLLER
OF PATENTS AND DESIGNS ..... Respondent
Through: Mr. Harish Vaidyanathan Shankar,
Central Government Standing Counsel with
Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat and
Mr. Alexander Mathai Paikaday, Advocates.
C.A.(COMM.IPD-PAT) 236/2022 and connected matters Page 2 of 3
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.09.2022
15:15:04
23
+ C.A.(COMM.IPD-PAT) 438/2022
MICROSOFT TECHNOLOGY LICENSING, LLC..... Appellant
Through: Ms. Vindhya S. Mani and
Ms. Gursimran Singh Narula, Advocates.
versus
ASSISTANT CONTROLLER
OF PATENTS AND DESIGNS ..... Respondent
Through: Mr. Harish Vaidyanathan Shankar,
Central Government Standing Counsel with
Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat and
Mr. Alexander Mathai Paikaday, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 16.09.2022 Learned counsel appearing on behalf of the Appellants, on instructions, seeks to withdraw the appeals.
Appeals are disposed of as withdrawn.
JYOTI SINGH, J SEPTEMBER 16, 2022/rk C.A.(COMM.IPD-PAT) 236/2022 and connected matters Page 3 of 3 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.09.2022 15:15:04