Rajasthan High Court - Jodhpur
S.R. Corporation Private Ltd vs Raghuveer Singh Mohal on 17 January, 2022
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 16164/2021
1. S.R. Corporation Private Ltd., A Company Duly Incorporated Under The Companies Act 1956 As A Private Limited Company Having Its Head Office At Jhotwada, Jaipur Through Its Managing Director Rajkumar Jangalwa Son Of Late Sohanlal Jangalwa Soni, Aged 56 Years R/o Badi Bass, Sardarshahar, District Churu.
2. Rajkumar Jangalwa S/o Late Sohanlal Jangalwa Soni, Aged About 56 Years, Badi Bass, Sardarshahar, District Churu.
----Petitioners Versus
1. Raghuveer Singh Mohal S/o Hiradas Mohal, Aged About 57 Years, By Caste Swami, R/o Behind Roadways Bus Depo. Ward No. 25, Sardarshahar, District Churu, Rajasthan.
2. Balram S/o Shyamlal, Aged About 32 Years, Hukamchand Bardiya Ki Gali, Ward No. 14, Sardarshahar, District Churu, Rajasthan.
3. Gulabchand S/o Hadmanmal, By Caste Jangid, R/o Near Subedar Tanki, Sardarshahar, District Churu, Rajasthan.
4. Gopal S/o Sanwarmal Sewada, By Caste Brahmin, R/o Near Shyam Mandi, Ginani Bass, Sardarshahar, District Churu, Rajasthan.
5. Smt. Indra Devi W/o Rajkumar Jangalwa, By Caste Soni, R/o Badi Bass, Sardarshahar, District Churu, Director, S.R. Corporation Pvt. Ltd.
6. Anil Kumar S/o Rajkumar Jangalwa, By Caste Soni, R/o Badi Bass, Sardarshahar, District Churu, Director, S.R. Corporation Pvt. Ltd.
7. Smt. Puja Devi W/o Anil Kumar Jangalwa, By Caste Soni, R/o Badi Bass, Sardarshahar, District Churu, Director, S.R. Corporation Pvt. Ltd.
8. Sunil Kumar S/o Rajkumar Jangalwa, By Caste Soni, R/o Badi Bass, Sardarshahar, District Churu, Director, S.R. Corporation Pvt. Ltd.
9. Smt. Mamta Devi W/o Sunil Kumar Jangalwa, By Caste (Downloaded on 17/01/2022 at 09:03:29 PM) (2 of 3) [CW-16164/2021] Soni, R/o Badi Bass, Sardarshahar, District Churu, Director, S.r. Corporation Pvt. Ltd.
10. Ganeshmal Chindalia, Chindaliyo Ka Choghara, Sardarshahar, District Churu.
11. Anopchand Chindalia S/o Late Ramlal Chindalia, Chindaliyo Ka Choghara, Sardarshahar, District Churu.
12. Kamla Kumar Chindalia S/o Late Subhkaran Chindalia, Chindaliyo Ka Choghara, Sardarshahar, District Churu.
13. Manakchand Chindalia S/o Late Ramlal Chindalia, Chindaliyo Ka Choghara, Sardarshahar, District Churu.
14. Prakash Kumar Chindalia S/o Udaichand Chindalia, Chindaliyo Ka Choghara, Sardarshahar, District Churu.
15. Vinod Kumar Chindalia S/o Late Ratanlal Chindalia, Chindaliyo Ka Choghara, Sardarshahar, District Churu. At Present Mohani Apartment, Ghirdhardwar Society, Udhana Magadallaroad, Surat, Gujrat.
16. Hansraj Chindalia S/o Late Champalal Chindalia, Chindaliyo Ka Choghara, Sardarshahar, District Churu. At Present Mohani Apartment, Ghirdhardwar Society, Udhana Magadallaroad, Surat, Gujrat.
17. Bachraj Chindalia S/o Late Champalal Chindalia, Chindaliyo Ka Choghara, Sardarshahar, District Churu. At Present Mohani Apartment, Ghirdhardwar Society, Udhana Magadallaroad, Surat, Gujrat.
18. Gulabchand Chindalia S/o Champalal Chindalia, Chindaliyo Ka Choghara, Sardarshahar, District Churu. At Present Mohani Apartment, Ghirdhardwar Society, Udhana Magadallaroad, Surat, Gujrat.
19. Abhaykaran Chindalia S/o Late Champalal Chindalia, Chindaliyo Ka Choghara, Sardarshahar, District Churu. At Present Mohani Apartment, Ghirdhardwar Society, Udhana Magadallaroad, Surat, Gujrat.
20. Raviprakash Chindalia S/o Late Madanchand Chindalia, Chindaliyo Ka Choghara, Sardarshahar, District Churu. At Present Mohani Apartment, Ghirdhardwar Society, Udhana Magadallaroad, Surat, Gujrat.
21. Rajesh Kumar Chindalia S/o Late Madanchand Chindalia, Chindaliyo Ka Choghara, Sardarshahar, District Churu. At Present Mohani Apartment, Ghirdhardwar Society, Udhana Magadallaroad, Surat, Gujrat.
(Downloaded on 17/01/2022 at 09:03:29 PM)(3 of 3) [CW-16164/2021]
22. Manoj Kumar Chindalia S/o Late Madanchand Chindalia, Chindaliyo Ka Choghara, Sardarshahar, District Churu. At Present Mohani Apartment, Ghirdhardwar Society, Udhana Magadallaroad, Surat, Gujrat.
----Respondents For Petitioner(s) : Mr. Jaideep Singh Saluja for Mr. Manish Shishodia through V.C. JUSTICE DINESH MEHTA Order 17/01/2022
1. Mr. Saluja, learned counsel for the petitioner seeks permission to withdraw the present writ petition.
2. Permission granted.
3. The writ petition is dismissed as withdrawn.
4. Stay petition also stands dismissed accordingly.
(DINESH MEHTA),J 14-Ramesh/-
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