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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(1)(a) in Andhra Pradesh Civil Courts Act, 1972

(a)to the District Court, when the amount or value of the subject matter of the suit or proceeding is [not more than rupees fifty lakhs,] [Substituted 'not more than rupees ten lakhs' by Act No.26 of 2018, dated 19.10.2018.]