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[Cites 0, Cited by 1] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(3) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987

(3)The Government may, at any time, withdraw any member or members nominated by them under sub-section (2) and fill up the vacancy or vacancies by fresh nomination.