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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(d) in Assam Moslem Marriages and Divorces Registration Act, 1935

(d)for regulating the payment by tho Moslem Registrars of the cost of tho seaL, forms of registers, stationery and any other articles which may be supplied to them by Government;