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State of Rajasthan - Section

Section 81 in Rajasthan Registration Rules, 1955 Volume II

81. Distribution of other Books and Forms.

- With the exception of the registers and books referred to in the preceding rule, all other books and forms will be distributed to District Registrars and Sub-Registrars as soon as they are received by the Deputy Inspector General of Registration from the Government Press. Jaipur. Care should be taken that not more than a sufficient number of forms is annually supplied. For this purpose all indents from the Deputy Inspector General of Registration should be carefully scrutinized in the office of the Inspector General.