Bombay High Court
M/S.Kopran Ltd And Anr vs Canara Bank Core Credit Group-V on 9 August, 2021
Author: Riyaz I. Chagla
Bench: A.A. Sayed, Riyaz I. Chagla
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wp-1127-2016..doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1127 OF 2016
...
M/s.Kopran Ltd. & Anr. ...Petitioners
v/s.
Canara Bank Core Credit Group-V ...Repondents
...
Mr.P.Kumar N. Jain for the Petitioners.
Mr.Rakeh Singh i/b M.V.Kini & Co. for the Respondent.
...
CORAM : A.A. SAYED &
RIYAZ I. CHAGLA, JJ.
DATED : 9 AUGUST 2021 P.C.:
By consent, stand over to 17 August 2021 at 2.20 pm in Chamber, for further arguments/clarifications.
(RIYAZ I. CHAGLA,J.) (A.A.SAYED, J.) Uday.P.Kambli 1/1 ::: Uploaded on - 12/08/2021 ::: Downloaded on - 25/09/2021 22:23:25 :::