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Supreme Court - Daily Orders

Saurabh Sharma vs M3M India Private Limited on 27 April, 2026

     ITEM NO.6                              COURT NO.1                SECTION XVII-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal No(s).193-194/2024

     SAURABH SHARMA & ANR.                                              Appellant(s)

                                                    VERSUS

     M3M INDIA PRIVATE LIMITED                                          Respondent(s)

     [IA NO. 317502/25 IS LISTED UNDER THIS ITEM]
     IA No. 317502/2025 - EARLY HEARING APPLICATION

     Date : 27-04-2026 This I.A. was called on for hearing today.

     CORAM :                 HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE JOYMALYA BAGCHI

     For Appellant(s) : Mrs. Bindra Rana, Aor, Adv.
                        Mr. Vikrant Rana, Aor, Adv.
                        M/s S. S. Rana & Co., AOR
                        Mr. Nihit Nagpal, Adv.
                        Mr. Avik Gopal, Adv.

     For Respondent(s) :Mr. Mahesh Agarwal, Adv.
                        Mr. Rishi Agrawala, Adv.
                        Mr. Ankur Saigal, Adv.
                        Mr. Chirag Nayak, Adv.
                        Mr. E. C. Agrawala, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R
IA No. 317502/2025

1. List the appeals for hearing in the week commencing 23.11.2026 before an appropriate Bench.

2. IA stands disposed of accordingly.

(ARJUN BISHT) (PREETHI DILEEP KUMAR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by ARJUN BISHT Date: 2026.05.09 11:49:08 IST Reason: