Supreme Court - Daily Orders
Saurabh Sharma vs M3M India Private Limited on 27 April, 2026
ITEM NO.6 COURT NO.1 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).193-194/2024
SAURABH SHARMA & ANR. Appellant(s)
VERSUS
M3M INDIA PRIVATE LIMITED Respondent(s)
[IA NO. 317502/25 IS LISTED UNDER THIS ITEM]
IA No. 317502/2025 - EARLY HEARING APPLICATION
Date : 27-04-2026 This I.A. was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Appellant(s) : Mrs. Bindra Rana, Aor, Adv.
Mr. Vikrant Rana, Aor, Adv.
M/s S. S. Rana & Co., AOR
Mr. Nihit Nagpal, Adv.
Mr. Avik Gopal, Adv.
For Respondent(s) :Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Ankur Saigal, Adv.
Mr. Chirag Nayak, Adv.
Mr. E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
IA No. 317502/2025
1. List the appeals for hearing in the week commencing 23.11.2026 before an appropriate Bench.
2. IA stands disposed of accordingly.
(ARJUN BISHT) (PREETHI DILEEP KUMAR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by ARJUN BISHT Date: 2026.05.09 11:49:08 IST Reason: