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[Cites 0, Cited by 2] [Section 68(1)] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(1)(b) in The Punjab Co-operative Societies Act, 1961

(b)an order of the Registrar made under sub-section (4) of Section 10 refusing to register an amendment of the bye-laws of a co-operative society;