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Supreme Court - Daily Orders

Career Institute Of Medical Sciences & ... vs U.O.I on 3 September, 2014

Bench: Anil R. Dave, Uday Umesh Lalit

  ITEM NO.701                               COURT NO.4                 SECTION XI

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                    No(s).   24154/2014

  (Arising out of impugned final judgment and order dated 27/08/2014
  in MB No. 7983/2014 passed by the High Court Of Judicature at
  Allahabad, Lucknow Bench)

  CAREER INSTITUTE OF MEDICAL SCIENCES & HOSPITAL IIM ROAD,THRU
  CHAIRMAN & MGR.                                   Petitioner(s)

                                                  VERSUS

  U.O.I AND ANR.                                                       Respondent(s)

  Date : 03/09/2014 This petition was mentioned today.

  CORAM :                      HON'BLE MR. JUSTICE ANIL R. DAVE
                               HON'BLE MR. JUSTICE UDAY UMESH LALIT

  For Petitioner(s)                   Mr. Amit Kumar, Adv. (Mentioned by)

  For Respondent(s)

             UPON being mentioned by counsel the Court made the following
                                 O R D E R

List the matter along with W.P.(C) No. 469 of 2014 (which is scheduled to be listed on 04.09.2014 at 02.00 P.M.) (Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.09.03 16:10:14 IST Reason: