Supreme Court - Daily Orders
Career Institute Of Medical Sciences & ... vs U.O.I on 3 September, 2014
Bench: Anil R. Dave, Uday Umesh Lalit
ITEM NO.701 COURT NO.4 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24154/2014
(Arising out of impugned final judgment and order dated 27/08/2014
in MB No. 7983/2014 passed by the High Court Of Judicature at
Allahabad, Lucknow Bench)
CAREER INSTITUTE OF MEDICAL SCIENCES & HOSPITAL IIM ROAD,THRU
CHAIRMAN & MGR. Petitioner(s)
VERSUS
U.O.I AND ANR. Respondent(s)
Date : 03/09/2014 This petition was mentioned today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Amit Kumar, Adv. (Mentioned by)
For Respondent(s)
UPON being mentioned by counsel the Court made the following
O R D E R
List the matter along with W.P.(C) No. 469 of 2014 (which is scheduled to be listed on 04.09.2014 at 02.00 P.M.) (Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.09.03 16:10:14 IST Reason: