Himachal Pradesh High Court
Narender Chauhan vs . Sundla. on 29 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
.
FAO No. 276 of 2020 29.3.2022 Present: Mr.Ajay Sharma, Senior Advocate, along with Mr.Atharv Sharma, Advocate, for the appellant.
Mr.B.C. Verma, Advocate, for the respondent.
matter is adjourned.
r to On request made by Mr.B.C. Verma, Advocate, As prayed, list after two weeks.
(Vivek Singh Thakur), Judge.
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