Gujarat High Court
M/S Century Copper Rod Pvt. Ltd vs Union Of India on 2 July, 2021
Author: Vikram Nath
Bench: Vikram Nath, Biren Vaishnav
C/SCA/8788/2021 ORDER DATED: 02/07/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 8788 of 2021
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M/S CENTURY COPPER ROD PVT. LTD.
Versus
UNION OF INDIA
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Appearance:
MR D K TRIVEDI(5283) for the Petitioner(s) No. 1,2
MR.DEVANG VYAS, LD. ADDL. SOLICITOR GENERAL for the
Respondent(s) No. 1,2
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CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
VIKRAM NATH
and
HONOURABLE MR. JUSTICE BIREN VAISHNAV
Date : 02/07/2021
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH)
1. Shri Devang Vyas learned ASG upon instructions states that the impugned show cause notice dated 23.04.2021 has been withdrawn vide communication dated 30.06.2021.
2. Shri D.K.Trivedi learned counsel for the petitioner confirms the said fact and has also forwarded the copy of the said communication dated 30.06.2021, which is taken on record.
3. In that view of the matter, Mr.Trivedi states that this matter does not require any further consideration and he may be permitted to withdraw the same.
4. Accordingly, the petition stands dismissed as withdrawn.
(VIKRAM NATH, CJ) (BIREN VAISHNAV, J) ANKIT SHAH Page 1 of 1 Downloaded on : Sat Jan 15 20:29:47 IST 2022