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Rajasthan High Court - Jaipur

Dr. Ekta Shrimal W/O Shri Pradeep ... vs Vaibhav Galariya Secretary To The Govt. ... on 23 January, 2019

Bench: Chief Justice, G R Moolchandani

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 D.B. Civil Contempt Petition No. 146/2019

                                    Dr. Ekta Shrimal W/o Shri Pradeep Shrimal D/o Retired Justice
                                    Shri Pana Chand Jain
                                                                                         ----Petitioner
                                                                   Versus
                                    Vaibhav Galariya Secretary To The Govt. Department Of College
                                    Education
                                                                                       ----Respondent

For Petitioner(s) : Ishwar Lal Jain For Respondent(s) : Mr. M.S. Singhvi AG assisted by Mr. Darsh Pareek HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE G R MOOLCHANDANI Order 23/01/2019 Issue notice to the respondents returnable after eight weeks.

(G R MOOLCHANDANI),J (PRADEEP NANDRAJOG),CJ JKP/S-63 Powered by TCPDF (www.tcpdf.org)