Rajasthan High Court - Jaipur
Dr. Ekta Shrimal W/O Shri Pradeep ... vs Vaibhav Galariya Secretary To The Govt. ... on 23 January, 2019
Bench: Chief Justice, G R Moolchandani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Contempt Petition No. 146/2019
Dr. Ekta Shrimal W/o Shri Pradeep Shrimal D/o Retired Justice
Shri Pana Chand Jain
----Petitioner
Versus
Vaibhav Galariya Secretary To The Govt. Department Of College
Education
----Respondent
For Petitioner(s) : Ishwar Lal Jain For Respondent(s) : Mr. M.S. Singhvi AG assisted by Mr. Darsh Pareek HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE G R MOOLCHANDANI Order 23/01/2019 Issue notice to the respondents returnable after eight weeks.
(G R MOOLCHANDANI),J (PRADEEP NANDRAJOG),CJ JKP/S-63 Powered by TCPDF (www.tcpdf.org)