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[Cites 0, Cited by 1] [Section 26(2)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(2)(ii) in The Hemchandracharya North Gujarat University Act, 1986

(ii)not more than 10 persons nominated by the Vice-Chancellor by rotation in the manner prescribed by Statutes from amongst the [Principals and the teachers] [Substituted for 'teachers' by Guj 8 of 1990, dated 29th June 1990] of affiliated colleges;