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State of Jharkhand - Section

Section 380 in Civil Court Rules of the High Court of Judicature at Patna

380.

All copies ready for delivery shall be entered day by day between 2 and 3 P.M. or in the case of morning sittings between 9 and 10 A.M. in a register which shall be placed outside for public inspection. The register will be in Form No. (R)16. The copies shall be made over in open court in the presence of the Judge-in-charge or any other Gazetted Officer specially appointed for the purpose by the District Judge, the appropriate entries in the register being at the same time struck out, [initialled and dated by the Officer in whose presence the copies have been delivered.] [Inserted by C.S. No. 6, dated 11.8.1972.]Note. - Loose forms of the above register may also be used for the purpose and posted up on the notice-board.