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[Cites 0, Cited by 0] [Section 104(4)] [Section 104] [Entire Act]

State of Tripura - Subsection

Section 104(4)(b) in The Tripura Co-operative Societies Rules, 1976

(b)Notwithstanding anything contained in Clause (a) no person shall be eligible to continue to hold office of the President or a member after he attains the age of sixty-five years.