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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(1) in The U.P. Harijan and Social Welfare Gazetted Officers Service Rules, 1991

(1)Direct recruitment to the posts specified at Serial Nos. 7 and 8 in the Appendix shall be made through the Combined State Services Examination conducted by the Commission.