Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Maharashtra - Section

Section 9 in The Maharashtra Irrigation Act, 1976

9. Subordination of Canal officers.

(1)All Canal Officers shall be subordinate to the Appropriate Authority and all Canal Officers (other than the Chief Engineer) shall be subordinate to the Chief Engineer.
(2)All Canal Officers in a region shall be subordinate to the Additional Chief Engineer.
(3)All Canal Officers in a circle shall be subordinate to the Superintending Engineer.
(4)All Canal Officers in a division shall be subordinate to the Executive Engineer.
(5)All Canal Officers in a sub-division shall be subordinate to the Sub-divisional Officer.
(6)All employees below the rank of Sectional Officer shall be subordinate to the Sectional Officer.