Section 16 in A.P. State Human Rights Commission (Procedure) Regulations, 2013
16. Preparation of Cause List.
- Cause list shall be prepared listing the cases before the Bench(s) constituted by the Chairperson for the purpose under the following heads:(1)Appearance matters(2)Faxed & Priority matters(3)Reports Received(4)Reports not received(5)Comments received(6)Comments not received(7)For consideration
