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Delhi High Court - Orders

M/S Haldyn Heinz Fine Glass Private ... vs Gujarat Gas Limited & Anr on 15 September, 2025

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~67 to 76
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          67.
                          +         LPA 148/2021 & CM APPLs. 14439/2021 & 14441/2021
                                    M/S HALDYN HEINZ FINE GLASS PRIVATE LIMITED
                                                                                .....Appellant
                                                 Through: Ms. Swapna Seshadri with Ms.
                                                           Aishwarya Subramani, Advocates.
                                                 versus

                                    GUJARAT GAS LIMITED & ANR                  .....Respondent
                                                 Through: Mr. Piyush Joshi with Ms. Sumiti
                                                           Yadava, Ms. Meghna Sengupta, Ms.
                                                           Vatsla Bhatia, Ms. Amrita Dwivedi,
                                                           Advocates for R-1.

                                                                                      Mr. Rahul Sagar Sahay, Mr Utkarsh
                                                                                      Sharma and Mr. Suyash Gaur,
                                                                                      Ms.Harshita Tomar, Ms.Sanskriti
                                                                                      Bhardwaj,     Mr.Pratham   Arora,
                                                                                      Advocates for PNGRB.
                                                                  .
                          68.
                          +         W.P.(C) 4315/2022 & CM APPLs. 12908-09/2022 & 18623/2022
                                    ANTIQUE MARBONITE PVT LTD. AND ORS                                                     .....Petitioners
                                                                  Through:            Mr. Prantar Basu Chaudhury,
                                                                                      Advocate for P-1 to 23.
                                                                                      Mr.      Saurav     Agrawal and
                                                                                      Mr.Anshuman Chaudhary, Advocates
                                                                                      for P-24.
                                                                  versus

                                    PETROLEUM AND NATURAL GAS
                                    REGULATORY BOARD AND ORS                 .....Respondent
                                                Through: Mr. Piyush Joshi with Ms. Sumiti
                                                         Yadava, Ms. Meghna Sengupta, Ms.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
                                                                                       Vatsla Bhatia, Ms. Amrita Dwivedi,
                                                                                      Advocates for R-3.

                                                                                      Mr. Paras Kuhad, Senior Advocate
                                                                                      with Mr. Piyush Joshi, Ms. Sumiti
                                                                                      Yadava, Ms. Meghna Sengupta, Ms.
                                                                                      Vatsla Bhatia, Mr. Manu Aggarwal,
                                                                                      Ms. Ishita Pandey, Ms.Amrita
                                                                                      Dwivedi,     Mr.Shueib   Hussein,
                                                                                      Advocates for Intervenor in C.M.
                                                                                      No.43656/2022.

                                                                                      Mr. Rahul Sagar Sahay, Mr Utkarsh
                                                                                      Sharma and Mr. Suyash Gaur,
                                                                                      Ms.Harshita Tomar, Ms.Sanskriti
                                                                                      Bhardwaj,     Mr.Pratham   Arora,
                                                                                      Advocates for PNGRB.
                                                                  .
                          69.
                          +         LPA 211/2023 & CAV 163/2023 & CM APPLs. 15189-91/2023 &
                                    25260/2023

                                    EICL LIMITED                                                                           .....Appellant
                                                                  Through:            Mr.Govind     Manoharan    with
                                                                                      Mr.Tenzing N Bhutia, Mr.B.D.Rao
                                                                                      Kundan, Advocates.

                                                                  versus

                                    AGP CITY GAS PRIVATE LIMITED & ORS           .....Respondent
                                                  Through: Mr. Paras Kuhad, Senior Advocate
                                                           with Mr. Piyush Joshi, Ms. Sumiti
                                                           Yadava, Ms. Meghna Sengupta, Ms.
                                                           Vatsla Bhatia, Mr. Manu Aggarwal,
                                                           Ms. Ishita Pandey, Ms.Amrita
                                                           Dwivedi,     Mr.Shueib        Hussein,
                                                           Advocates for R-1 & 2.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
                                                                                       Mr. Parag P Tripathi, Senior Advocate
                                                                                      with Ms. Chand Chopra, Ms.Sanam
                                                                                      Tripathi,    Ms.Anjali       Kaushik,
                                                                                      Mr.Harjeet Singh, Mr.Punishk Handa,
                                                                                      Mr.Shivan Bansal, Advs for R-6.

                                                                                      Mr. N.L. Ganapathi and Mr. Jai Raina,
                                                                                      Advocates for R-5.

                                                                                      Mr. Rahul Sagar Sahay, Mr Utkarsh
                                                                                      Sharma and Mr. Suyash Gaur,
                                                                                      Ms.Harshita Tomar, Ms.Sanskriti
                                                                                      Bhardwaj,     Mr.Pratham   Arora,
                                                                                      Advocates for PNGRB.


                          70.
                          +         LPA 366/2023, CM APPL. 19697/2023 & CM APPL. 19698/2023
                                    GAIL (INDIA) LIMITED                                                                   .....Appellant
                                                                  Through:            Mr. N.L. Ganapathi, and Jai Raina,
                                                                                      Advocates.
                                                                  versus

                                    AGP CITY GAS PRIVATE LIMITED & ORS           .....Respondent
                                                  Through: Mr. Paras Kuhad, Senior Advocate
                                                           with Mr. Piyush Joshi, Ms. Sumiti
                                                           Yadava, Ms. Meghna Sengupta, Ms.
                                                           Vatsla Bhatia, Mr. Manu Aggarwal,
                                                           Ms. Ishita Pandey, Ms.Amrita
                                                           Dwivedi,     Mr.Shueib        Hussein,
                                                           Advocates for R-1 & 2.

                                                                                      Mr.Govind      Manoharan   with
                                                                                      Mr.Tenzing N Bhutia, Mr.B.D.Rao
                                                                                      Kundan, Advs for R-5.

                                                                                      Mr. Parag P Tripathi, Senior Advocate




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
                                                                                       with Ms. Chand Chopra, Ms.Sanam
                                                                                      Tripathi,    Ms.Anjali     Kaushik,
                                                                                      Mr.Harjeet Singh, Mr.Punishk Handa,
                                                                                      Mr.Shivan Bansal, Advs for R-6.

                                                                                      Mr. Rahul Sagar Sahay, Mr Utkarsh
                                                                                      Sharma and Mr. Suyash Gaur,
                                                                                      Ms.Harshita Tomar, Ms.Sanskriti
                                                                                      Bhardwaj,     Mr.Pratham   Arora,
                                                                                      Advocates for PNGRB.

                          71.
                          +         LPA 254/2021, CM APPL. 26676/2021, CM APPL. 34446/2021, CM
                                    APPL. 46637/2021 & CM APPL. 44724/2022

                                    GUJARAT GAS LIMITED                                                    .....Appellant
                                                 Through:                             Mr. Piyush Joshi, Ms Sumiti Yadav,
                                                                                      Ms. Vatsla Bhatia, Ms. Meghna
                                                                                      Sengupta, Ms. Amrita Dwivedi,
                                                                                      Advocates.
                                                                  versus

                                    PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                                              .....Respondent
                                                Through: Mr. Rahul Sagar Sahay, Mr Utkarsh
                                                         Sharma and Mr. Suyash Gaur,
                                                         Ms.Harshita Tomar, Ms.Sanskriti
                                                         Bhardwaj,     Mr.Pratham      Arora,
                                                         Advocates for PNGRB.

                                                                                      Mr. Paras Kuhad, Senior Advocate
                                                                                      with Mr. Piyush Joshi, Ms. Sumiti
                                                                                      Yadava, Ms. Meghna Sengupta, Ms.
                                                                                      Vatsla Bhatia, Mr. Manu Aggarwal,
                                                                                      Ms. Ishita Pandey, Ms.Amrita
                                                                                      Dwivedi,     Mr.Shueib   Hussein,
                                                                                      Advocates for Intervenor in C.M.
                                                                                      No.44724/2022.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
                           72.
                          +         LPA 64/2024, CM APPL. 4534/2024 & CM APPL. 12574/2024
                                    PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                                                .....Appellant
                                                Through: Mr. Rahul Sagar Sahay, Mr Utkarsh
                                                         Sharma and Mr. Suyash Gaur,
                                                         Ms.Harshita Tomar, Ms.Sanskriti
                                                         Bhardwaj,     Mr.Pratham      Arora,
                                                         Advocates for PNGRB.

                                                                  versus

                                    AGP CITY GAS PRIVATE LIMITED & ORS          .....Respondent
                                                  Through: Mr. Paras Kuhad, Senior Advocates
                                                           with Mr. Piyush Joshi, with Ms.
                                                           Sumiti   Yadava,    Ms.      Meghna
                                                           Sengupta, Ms. Vatsla Bhatia, Ms.
                                                           Manu Aggarwal, Ms. Ishita Pandey,
                                                           Mr. Shueib Hussein, Ms. Amrita
                                                           Dwivedi, Advocates R-1& 2.

                                                                                      Mr.Govind      Manoharan   with
                                                                                      Mr.Tenzing N Bhutia, Mr.B.D.Rao
                                                                                      Kundan, Advs for R-3.

                                                                                      Mr.Parag P Tripathi, Senior Advocate
                                                                                      with Ms.Chand Chopra, Ms.Sanam
                                                                                      Tripathi,    Ms.Anjali      Kaushik,
                                                                                      Mr.Harjeet Singh, MrPunishk Handa,
                                                                                      Mr.Shivam Bansal, Advocates for
                                                                                      R-6.

                                                                                      Mr. N.L Ganapathi and Jai Raina,
                                                                                      Advocates for R-5

                                                                                      Mr. Ripudaman Bharadwaj, CGSC for
                                                                                      UOI.
                          73.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
                           +         W.P.(C) 9374/2015, CM APPL. 21790/2015, CM APPL. 21791/2015,
                                    CM APPL. 4231/2016 & CM APPL. 43038/2025
                                    INDRAPRASTHA GAS LIMITED                         .....Petitioner
                                                     Through: Mr. Sacchin Puri Senior Advocate
                                                               with Mr. Shiv Kumar Pandey, Ms.
                                                               Ashna Bhola, Mr. Fardeen Khan, Mr,
                                                               Prithviraj Mehra and Mr. Rajan
                                                               Parmar, Advocates.

                                                                                      Mr. Parag Tripathi, Senior Advocate
                                                                                      with Mr. Saurav Agarwal, Mr.Trinath
                                                                                      Tadakawalla, Ms.Utsha Dasgupta, for
                                                                                      P-2.

                                                                  versus

                                    PETROLEUM & NATURAL GAS
                                    REGULATORY BOARD & ANR                .....Respondents
                                                 Through: Mr. Raghavendra P. Shankra, ASG
                                                          with Mr. Utkarsh Sharma, Ms. Pallavi
                                                          Mishra, Mr. Suyash Gaur, Mr.
                                                          Neelaabh Bisht, Advocates for
                                                          PNGRB.
                                                          Ms. Monika Arora, CGSC, Mr.
                                                          Subhrodeep Soha, Mr. Prabhat
                                                          Kumar, Ms. Anshika Thakur and Mr.
                                                          Abhinav Verma, Advocates for UOI.


                                                                                      Mr. Trinath Tadakamalla and Ms.
                                                                                      Utsha Dasgupta, Advocates for
                                                                                      Intervenor in CM APPL. 43038/2025.

                          74.
                          +         W.P.(C) 1017/2021 & CM APPL. 2821/2021
                                    GUJARAT GAS LIMITED                                                     .....Petitioner
                                                 Through:                             Mr. Parag P. Tripathi, Senior
                                                                                      Advocates with Mr. Piyush Joshi, Ms




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
                                                                                       Sumiti Yadava, Ms Chand Chopra,
                                                                                      Ms. Sanam Tripathi, Ms. Anjali
                                                                                      Kaushik, Mr. Harjeet Singh, Ms.
                                                                                      Vatasala Bhatia, Ms. Meghna
                                                                                      Sengupta, Ms. Amrita Dwivedi, Mr.
                                                                                      Punishk Handa and Mr. Shivam
                                                                                      Bansal, Advocates.
                                                                  versus

                                    PETROLEUM AND NATURAL GAS
                                    REGULATORY BOARD & ANR                    .....Respondent
                                                Through: Mr. Raghavendra P. Shankra, ASG
                                                         with Mr. Utkarsh Sharma, Ms. Pallavi
                                                         Mishra, Mr. Suyash Gaur, Mr.
                                                         Neelaabh Bisht, Advocates for
                                                         PNGRB.
                                                         Mr.Gaurav Juneja with Mr.Aayush
                                                         Jain, Ms.Muskan Narang, Advocates
                                                         for R-7.
                          75.
                          +         W.P.(C) 10244/2024
                                    SHELL ENERGY INDIA PRIVATE LIMITED           .....Petitioner
                                                 Through: Mr. Balbir Singh, Senior Advocate
                                                           with Mr. Kunal Sabharwal, Mr. Karan
                                                           Sachdev, Mr. Arindom Dey and Ms.
                                                           Chandrika Sharma, Advocates.
                                                 versus

                                    UNION OF INDIA & ORS                                                   .....Respondent
                                                  Through:                            Mr. Ripudaman Bhardwaj, CGSC
                                                                                      with   Mr.Arnav      Mittal,     GP,
                                                                                      Mr.Kushagara Kansal, Advocates for
                                                                                      UOI.
                                                                                      Ms. Anita Bhargava and Mr. Ajay
                                                                                      Bhargava, Advocates for Applicant.

                                                                                      Mr. Paras Kuhad, Senior Advocate
                                                                                      with Mr. Piyush Joshi, Ms. Sumiti




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
                                                                                       Yadava, Ms. Meghna Sengupta, Ms.
                                                                                      Vatsla Bhatia, Mr. Manu Aggarwal,
                                                                                      Ms. Ishita Pandey, Ms.Amrita
                                                                                      Dwivedi,     Mr.Shueib   Hussein,
                                                                                      Advocates for Intervenor in C.M.
                                                                                      No.56759/2024.

                                                                                      Mr. Trinath Tadakamalla, Ms. Utsha
                                                                                      Dasgupta and Ms. Nisha Bhatia,
                                                                                      Advocates for R-8.
                                                                                      Mr. Gaurav Juneja and Ms. Muskan
                                                                                      Narang, Advocates for R-7.
                          76.
                          +         W.P.(C) 14266/2024 & CM APPLs. 59737/2024 & 43332/2025

                                    UNO MINDA LIMITED                                                       .....Petitioner
                                                 Through:                             Appearance not received.

                                                                  versus

                                    PETROLEUM AND NATURAL GAS
                                    REGULATORY BOARD & ORS                      .....Respondent
                                                 Through: Mr. Rahul Sahay, Mr. Pratham Arora,
                                                          Mr. Suyash Gaur, Ms. Sanskriti
                                                          Bhardwaj and Ms. Harshita Tomar
                                                          Advocates for PNGRB.
                                                          Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                          Ms. Meghna Sengupta, Ms. Vatsla
                                                          Bhatia, Mr. Manu Aggarwal, Ms.
                                                          Ishita Pandey, Ms.Amrita Dwivedi,
                                                          Mr.Shueib Hussein, Advocates for
                                                          R-3.
                                    CORAM:
                                    HON'BLE THE CHIEF JUSTICE
                                    HON'BLE MR. JUSTICE TUSHAR RAO GEDELA




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
                                                                   ORDER

% 15.09.2025

1. List this bunch of petitions on 10.10.2025. An endeavour shall be made to conduct a day to day hearing in these matters.

2. List on 10.10.2025 at 02:30 p.m. DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J SEPTEMBER 15, 2025/S.Rawat This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38