Delhi High Court - Orders
M/S Haldyn Heinz Fine Glass Private ... vs Gujarat Gas Limited & Anr on 15 September, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~67 to 76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
67.
+ LPA 148/2021 & CM APPLs. 14439/2021 & 14441/2021
M/S HALDYN HEINZ FINE GLASS PRIVATE LIMITED
.....Appellant
Through: Ms. Swapna Seshadri with Ms.
Aishwarya Subramani, Advocates.
versus
GUJARAT GAS LIMITED & ANR .....Respondent
Through: Mr. Piyush Joshi with Ms. Sumiti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Ms. Amrita Dwivedi,
Advocates for R-1.
Mr. Rahul Sagar Sahay, Mr Utkarsh
Sharma and Mr. Suyash Gaur,
Ms.Harshita Tomar, Ms.Sanskriti
Bhardwaj, Mr.Pratham Arora,
Advocates for PNGRB.
.
68.
+ W.P.(C) 4315/2022 & CM APPLs. 12908-09/2022 & 18623/2022
ANTIQUE MARBONITE PVT LTD. AND ORS .....Petitioners
Through: Mr. Prantar Basu Chaudhury,
Advocate for P-1 to 23.
Mr. Saurav Agrawal and
Mr.Anshuman Chaudhary, Advocates
for P-24.
versus
PETROLEUM AND NATURAL GAS
REGULATORY BOARD AND ORS .....Respondent
Through: Mr. Piyush Joshi with Ms. Sumiti
Yadava, Ms. Meghna Sengupta, Ms.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
Vatsla Bhatia, Ms. Amrita Dwivedi,
Advocates for R-3.
Mr. Paras Kuhad, Senior Advocate
with Mr. Piyush Joshi, Ms. Sumiti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Mr. Manu Aggarwal,
Ms. Ishita Pandey, Ms.Amrita
Dwivedi, Mr.Shueib Hussein,
Advocates for Intervenor in C.M.
No.43656/2022.
Mr. Rahul Sagar Sahay, Mr Utkarsh
Sharma and Mr. Suyash Gaur,
Ms.Harshita Tomar, Ms.Sanskriti
Bhardwaj, Mr.Pratham Arora,
Advocates for PNGRB.
.
69.
+ LPA 211/2023 & CAV 163/2023 & CM APPLs. 15189-91/2023 &
25260/2023
EICL LIMITED .....Appellant
Through: Mr.Govind Manoharan with
Mr.Tenzing N Bhutia, Mr.B.D.Rao
Kundan, Advocates.
versus
AGP CITY GAS PRIVATE LIMITED & ORS .....Respondent
Through: Mr. Paras Kuhad, Senior Advocate
with Mr. Piyush Joshi, Ms. Sumiti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Mr. Manu Aggarwal,
Ms. Ishita Pandey, Ms.Amrita
Dwivedi, Mr.Shueib Hussein,
Advocates for R-1 & 2.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
Mr. Parag P Tripathi, Senior Advocate
with Ms. Chand Chopra, Ms.Sanam
Tripathi, Ms.Anjali Kaushik,
Mr.Harjeet Singh, Mr.Punishk Handa,
Mr.Shivan Bansal, Advs for R-6.
Mr. N.L. Ganapathi and Mr. Jai Raina,
Advocates for R-5.
Mr. Rahul Sagar Sahay, Mr Utkarsh
Sharma and Mr. Suyash Gaur,
Ms.Harshita Tomar, Ms.Sanskriti
Bhardwaj, Mr.Pratham Arora,
Advocates for PNGRB.
70.
+ LPA 366/2023, CM APPL. 19697/2023 & CM APPL. 19698/2023
GAIL (INDIA) LIMITED .....Appellant
Through: Mr. N.L. Ganapathi, and Jai Raina,
Advocates.
versus
AGP CITY GAS PRIVATE LIMITED & ORS .....Respondent
Through: Mr. Paras Kuhad, Senior Advocate
with Mr. Piyush Joshi, Ms. Sumiti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Mr. Manu Aggarwal,
Ms. Ishita Pandey, Ms.Amrita
Dwivedi, Mr.Shueib Hussein,
Advocates for R-1 & 2.
Mr.Govind Manoharan with
Mr.Tenzing N Bhutia, Mr.B.D.Rao
Kundan, Advs for R-5.
Mr. Parag P Tripathi, Senior Advocate
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
with Ms. Chand Chopra, Ms.Sanam
Tripathi, Ms.Anjali Kaushik,
Mr.Harjeet Singh, Mr.Punishk Handa,
Mr.Shivan Bansal, Advs for R-6.
Mr. Rahul Sagar Sahay, Mr Utkarsh
Sharma and Mr. Suyash Gaur,
Ms.Harshita Tomar, Ms.Sanskriti
Bhardwaj, Mr.Pratham Arora,
Advocates for PNGRB.
71.
+ LPA 254/2021, CM APPL. 26676/2021, CM APPL. 34446/2021, CM
APPL. 46637/2021 & CM APPL. 44724/2022
GUJARAT GAS LIMITED .....Appellant
Through: Mr. Piyush Joshi, Ms Sumiti Yadav,
Ms. Vatsla Bhatia, Ms. Meghna
Sengupta, Ms. Amrita Dwivedi,
Advocates.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
.....Respondent
Through: Mr. Rahul Sagar Sahay, Mr Utkarsh
Sharma and Mr. Suyash Gaur,
Ms.Harshita Tomar, Ms.Sanskriti
Bhardwaj, Mr.Pratham Arora,
Advocates for PNGRB.
Mr. Paras Kuhad, Senior Advocate
with Mr. Piyush Joshi, Ms. Sumiti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Mr. Manu Aggarwal,
Ms. Ishita Pandey, Ms.Amrita
Dwivedi, Mr.Shueib Hussein,
Advocates for Intervenor in C.M.
No.44724/2022.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
72.
+ LPA 64/2024, CM APPL. 4534/2024 & CM APPL. 12574/2024
PETROLEUM AND NATURAL GAS REGULATORY BOARD
.....Appellant
Through: Mr. Rahul Sagar Sahay, Mr Utkarsh
Sharma and Mr. Suyash Gaur,
Ms.Harshita Tomar, Ms.Sanskriti
Bhardwaj, Mr.Pratham Arora,
Advocates for PNGRB.
versus
AGP CITY GAS PRIVATE LIMITED & ORS .....Respondent
Through: Mr. Paras Kuhad, Senior Advocates
with Mr. Piyush Joshi, with Ms.
Sumiti Yadava, Ms. Meghna
Sengupta, Ms. Vatsla Bhatia, Ms.
Manu Aggarwal, Ms. Ishita Pandey,
Mr. Shueib Hussein, Ms. Amrita
Dwivedi, Advocates R-1& 2.
Mr.Govind Manoharan with
Mr.Tenzing N Bhutia, Mr.B.D.Rao
Kundan, Advs for R-3.
Mr.Parag P Tripathi, Senior Advocate
with Ms.Chand Chopra, Ms.Sanam
Tripathi, Ms.Anjali Kaushik,
Mr.Harjeet Singh, MrPunishk Handa,
Mr.Shivam Bansal, Advocates for
R-6.
Mr. N.L Ganapathi and Jai Raina,
Advocates for R-5
Mr. Ripudaman Bharadwaj, CGSC for
UOI.
73.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
+ W.P.(C) 9374/2015, CM APPL. 21790/2015, CM APPL. 21791/2015,
CM APPL. 4231/2016 & CM APPL. 43038/2025
INDRAPRASTHA GAS LIMITED .....Petitioner
Through: Mr. Sacchin Puri Senior Advocate
with Mr. Shiv Kumar Pandey, Ms.
Ashna Bhola, Mr. Fardeen Khan, Mr,
Prithviraj Mehra and Mr. Rajan
Parmar, Advocates.
Mr. Parag Tripathi, Senior Advocate
with Mr. Saurav Agarwal, Mr.Trinath
Tadakawalla, Ms.Utsha Dasgupta, for
P-2.
versus
PETROLEUM & NATURAL GAS
REGULATORY BOARD & ANR .....Respondents
Through: Mr. Raghavendra P. Shankra, ASG
with Mr. Utkarsh Sharma, Ms. Pallavi
Mishra, Mr. Suyash Gaur, Mr.
Neelaabh Bisht, Advocates for
PNGRB.
Ms. Monika Arora, CGSC, Mr.
Subhrodeep Soha, Mr. Prabhat
Kumar, Ms. Anshika Thakur and Mr.
Abhinav Verma, Advocates for UOI.
Mr. Trinath Tadakamalla and Ms.
Utsha Dasgupta, Advocates for
Intervenor in CM APPL. 43038/2025.
74.
+ W.P.(C) 1017/2021 & CM APPL. 2821/2021
GUJARAT GAS LIMITED .....Petitioner
Through: Mr. Parag P. Tripathi, Senior
Advocates with Mr. Piyush Joshi, Ms
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
Sumiti Yadava, Ms Chand Chopra,
Ms. Sanam Tripathi, Ms. Anjali
Kaushik, Mr. Harjeet Singh, Ms.
Vatasala Bhatia, Ms. Meghna
Sengupta, Ms. Amrita Dwivedi, Mr.
Punishk Handa and Mr. Shivam
Bansal, Advocates.
versus
PETROLEUM AND NATURAL GAS
REGULATORY BOARD & ANR .....Respondent
Through: Mr. Raghavendra P. Shankra, ASG
with Mr. Utkarsh Sharma, Ms. Pallavi
Mishra, Mr. Suyash Gaur, Mr.
Neelaabh Bisht, Advocates for
PNGRB.
Mr.Gaurav Juneja with Mr.Aayush
Jain, Ms.Muskan Narang, Advocates
for R-7.
75.
+ W.P.(C) 10244/2024
SHELL ENERGY INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Balbir Singh, Senior Advocate
with Mr. Kunal Sabharwal, Mr. Karan
Sachdev, Mr. Arindom Dey and Ms.
Chandrika Sharma, Advocates.
versus
UNION OF INDIA & ORS .....Respondent
Through: Mr. Ripudaman Bhardwaj, CGSC
with Mr.Arnav Mittal, GP,
Mr.Kushagara Kansal, Advocates for
UOI.
Ms. Anita Bhargava and Mr. Ajay
Bhargava, Advocates for Applicant.
Mr. Paras Kuhad, Senior Advocate
with Mr. Piyush Joshi, Ms. Sumiti
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Mr. Manu Aggarwal,
Ms. Ishita Pandey, Ms.Amrita
Dwivedi, Mr.Shueib Hussein,
Advocates for Intervenor in C.M.
No.56759/2024.
Mr. Trinath Tadakamalla, Ms. Utsha
Dasgupta and Ms. Nisha Bhatia,
Advocates for R-8.
Mr. Gaurav Juneja and Ms. Muskan
Narang, Advocates for R-7.
76.
+ W.P.(C) 14266/2024 & CM APPLs. 59737/2024 & 43332/2025
UNO MINDA LIMITED .....Petitioner
Through: Appearance not received.
versus
PETROLEUM AND NATURAL GAS
REGULATORY BOARD & ORS .....Respondent
Through: Mr. Rahul Sahay, Mr. Pratham Arora,
Mr. Suyash Gaur, Ms. Sanskriti
Bhardwaj and Ms. Harshita Tomar
Advocates for PNGRB.
Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsla
Bhatia, Mr. Manu Aggarwal, Ms.
Ishita Pandey, Ms.Amrita Dwivedi,
Mr.Shueib Hussein, Advocates for
R-3.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38
ORDER
% 15.09.2025
1. List this bunch of petitions on 10.10.2025. An endeavour shall be made to conduct a day to day hearing in these matters.
2. List on 10.10.2025 at 02:30 p.m. DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J SEPTEMBER 15, 2025/S.Rawat This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2025 at 21:37:38