Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 71 in Maharashtra Factories Rules, 1963 71. Means of escape for cotton ginning factories. - Notwithstanding anything contained in rule 70 cotton ginning factories shall be provided with at least two suitable earthenlamps or two flights of stairs made of brick-work or other fire-resisting material.
