Section 17 in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992
17. Annual report and Audited Statement of Accounts.
- The annual report of the Trustee shall be prepared and a copy of the report together with the audited statement of accounts shall be submitted to the Government, before the end of September of every year. The Government shall as soon as the annual report is received with the audited statement of accounts place them on the table of the Legislative Assembly.
