Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Sonu@Matka vs State Of Nct Of Delhi & Anr on 14 January, 2026

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                          $~15
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(CRL) 3762/2025
                                    SONU@MATKA                                                                             .....Petitioner
                                                                  Through:            Mr. Rajeev Chhetri and Mr. Sandip
                                                                                      Munian, Advocates.

                                                                  versus

                                    STATE OF NCT OF DELHI & ANR.              .....Respondents
                                                  Through: Ms. Rupali Bandhopadhya, ASC for
                                                            the State.

                                    CORAM:
                                    HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                                  ORDER
                          %                                       14.01.2026
                                    No time left.

Re-notify on 16th February 2026.

ANUP JAIRAM BHAMBHANI, J JANUARY 14, 2026 hb This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/01/2026 at 20:31:24