Allahabad High Court
State Of U.P. vs Girendra @ Guttey on 11 February, 2016
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- U/S 378 CR.P.C. No. - 29 of 2016 Applicant :- State Of U.P. Opposite Party :- Girendra @ Guttey Counsel for Applicant :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Summon the lower court record within a period of four weeks.
List after receipt of lower court record.
Order Date :- 11.2.2016 Jitendra