Section 18(2) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962
(2)If a person, selected under sub-rule (1) above and appointed to a post/Service concerned in accordance with the relevant Service Rules against the vacancies of a particular year for which the Combined Competitive Examination was conducted by the Commission in accordance with these rules, [does not join on the post offered to him or] has resigned or expired in any subsequent year, in that event the said vacancies shall be treated as a fresh vacancies.]
