Madhya Pradesh High Court
Zahid vs The State Of Madhya Pradesh on 24 October, 2018
1 CRA-6935-2018 The High Court Of Madhya Pradesh CRA-6935-2018 (ZAHID Vs THE STATE OF MADHYA PRADESH) 3 Indore, Dated : 24-10-2018 List the matter along with CRA No.7671/2018 for analogous hearing.
(S.C.SHARMA) (VIRENDER SINGH)
JUDGE JUDGE
sourabh
Digitally signed by SOURABH YADAV
Date: 2018.10.25 10:23:15 +05'30'