Himachal Pradesh High Court
Parkasho Devi And Ors. vs . State Of Himachal Pradesh And Ors. on 17 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Parkasho Devi and ors. Vs. State of Himachal Pradesh and ors.
CWPOA No.1616 of 2019 a/w CWPOA Nos. 4551, 4368, .
4536, 4542, 4570, 4785, 4814, 4861, 4869, 4870, 4940, 4945, 5461 of 2019, 557 of 2020 and CWP Nos. 7965 of 2019 & 1096 of 2021 17.3.2022 Present: Mr. Dilip Sharma, Sr. Advocate with Mr. Manish Sharma, Advocate, for the petitioners.
Mr. Vinod Thakur, Addl.A.G with Mr. Rajat Chauhan, Law Officer for the respondentsÂState.
List on 31.3.2022, as prayed for.
(Tarlok Singh Chauhan) Judge 17.3.2022 (mamta) ::: Downloaded on - 19/03/2022 20:11:36 :::CIS