Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 138 in Rajasthan Land Revenue Act 1956 138. Inspection of records. - All maps, field books and registers prepared under this Act, shall be open to public inspection free of cost at such hours, at such places and on such conditions as the State Government may prescribe.
