Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] State of Jammu-Kashmir - Subsection Section 33(1)(v) in The Jammu And Kashmir Juvenile Justice (Care And Protection Of Children) Act, 2013 (v)by the child himself: