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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(4) in Andhra Pradesh Agricultural University Act, 1963

(4)[ There shall be a Dean for each Faculty who shall be appointed in such manner and for such period, as may be prescribed.] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).]