Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Maharashtra - Subsection Section 15(1) in Maharashtra Marine Fishing Regulation Act, 1981 (1)The Enforcement Officer referred to in section 14 shall keep the fishing vessel, impounded in such place and in such manner as may be prescribed.
