Calcutta High Court (Appellete Side)
Matangini Teachers Training Institute ... vs The State Of West Bengal & Ors on 28 August, 2017
Author: Arijit Banerjee
Bench: Arijit Banerjee
1
217 A.S.T. 243 of 2017
sm
28.08.
2017
Matangini Teachers Training Institute & Anr.
Versus
The State of West Bengal & Ors.
Mr. Arabinda Chatterjee, Sr. Adv.
Ms. Kakali Dutta,
Mr. Arkadipta Sengupta.
.....For the petitioners.
Mr. Sagarmoy Ghosh.
.....For the N.C.T.E.
Mr. Amitava Chaudhuri,
Ms. M. Chaudhuri,
Mr. N. Roy.
.....For the University.
Mr. Tapan Kr. Mukherjee,
Mr. Pinaki Bhattacharyya.
.......For the State.
Having heard learned counsel for the parties I
deem it appropriate to grant opportunity to the
respondents to file affidavits before finally deciding the writ
application.
Let affidavit-in-opposition be filed by 11th September, 2017. Reply, if any, be filed by 14th September 2017.
List the matter as a "Specially Fixed Matter"
on 15th September 2017 at 11-30 A.M. ( Arijit Banerjee, J. ) 2