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State of Gujarat - Section

Section 6 in Gujarat High Court Rules, 1993

6. Powers of Chief Justice to order hearing by a larger Bench.

- Notwithstanding anything contained in these rules, the Chief Justice may by a special or general order direct that any matter or class of matters be placed before a Division Bench or a Special Bench of two or more Judges.Chapter-II Powers of the Registrar, Deputy Registrar and Assistant Registrar