Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 5 in Bihar Forest Contract Rules 5. Forest contractor to respect private rights. - A forest contractor shall be bound to respect all rights lawfully vested in private persons.Rules regulating the operations which may be performed under forest contractI-General
