Rajasthan High Court - Jodhpur
Shrawan Ram Godara & Ors vs State Of Rajasthan & Ors on 5 May, 2018
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6154 / 2018
1. Shrawan Ram Godara S/o Kishana Ram, Aged About 26 Years,
R/o Tehsil & Post Sunari, Tehsil Ladnu, District Nagaur (raj.),
Presently Posted At GGUPS, Sanju, Degana, District Nagaur.
2. Bodu Ram Khor S/o Bhanwar Lal Khor, R/o Meghavalon Ki
Dhani, Keechak, Barichhapri, Nagaur, Presently Posted At GUPS,
Ratau Ki Dhani, District Nagaur.
3. Mahendra Kumar S/o Kishor Kumar, R/o Tehsil Sikar, Via Piprali,
Gungara, Sikar, Presently Posted At GUPS, Alwas (nimbola Kalla),
District Nagaur.
4. Sukh Ram Regar S/o Mohan Ram Regar, R/o 13, Ragaron Ka
Mohalla, Gordi Chacha, District Nagaur, Presently Posted At GUPS,
Suragarh, Alniyawas, District Nagaur.
5. Ramnarain S/o Harjiram, Nosariya District Nagaur, Presently
Posted At GUPS, Seeniya, Ranigaon, District Nagaur.
6. Ram Dayal Bhakar S/o Sukha Ram, R/o Mukam Marothiya, Post
Sarodiya, Tehsil Sujangarh, District Churu, Presently Posted At
GUPS, Nimbola, Akora (jayal), District Nagaur.
7. Jitendra Kumar Soni S/o Banshi Lal Soni, R/o Baag Mohalla,
Near Railway Station, Borawar, District Nagaur, Presently Posted At
GUPS, Rawat Khera, Ladpura, District Nagaur.
8. Hanuman Singh S/o Durga Ram, R/o Khivtana, Dotina, District
Nagaur, Presently Posted At GGPS, Lamba Jatan, District Nagaur.
9. Heera Lal S/o Durga Ram, R/o 194, Prajapat Mohalla, Manana,
District Nagaur, Presently Posted At GGUPS, Degana Ganv,
Panchayat Samiti, Degana, District Nagaur.
10. Mukesh Prajapat S/o Uma Ram, R/o Mukam Post Chhapri
Kalan, Tehsil Didwana, District Nagaur, Presently Posted At GUPS,
Charnawas, Kitalsar, District Nagaur.
11. Praveen Kumar S/o Hanuman Lal, R/o Gurha Salt, District
Nagaur, Presently Posted At GUPS, Dabariya, Hudiya , District
Nagaur
12. Dinesh Kumar Tak S/o Mangi Lal Tak, R/o Ward No. 5 Maliyo
Ka Bass, Village Mangalpura, Tehsil Ladnu, District Nagaur.
Presently Posted At GUPS, Nosariya, Kamediya, Block Jayal,
District Nagaur.
----Petitioners
Versus
(2 of 2)
[CW-6154/2018]
1. State of Rajasthan Through the Secretary, Department of Rural
& Panchayati Raj, Government of Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan
3. The Director, Elementary Education, Bikaner, District Bikaner,
Rajasthan
4. The Chief Executive Officer, Zila Parishad Nagaur, District
Nagaur, Rajasthan
5. District Establishment Committee, Through Its Chairman, Zila
Parishad, Nagaur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Nagaur, Rajasthan.
----Respondents
_____________________________________________________
For Petitioner(s) : Mr. T.S. Rathore.
For Respondent(s) :
_____________________________________________________
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 05/05/2018 Learned counsel for the petitioners seeks withdrawal of the writ petition with liberty to file fresh.
In view of the submissions made, the writ petition is dismissed as withdrawn with liberty to file fresh.
(ARUN BHANSALI)J. Rm/78