Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 806] [Entire Act]

Bengal Presidency - Subsection

Section 806(c) in Police Regulations, Bengal , 1943

(c)The subjects of examination will be -
(i)Law and Procedure (with books).
(ii)Law and Procedure (without books).
(iii)Criminology (without books).
(iv)Criminology (practical test).