Delhi High Court - Orders
Manoj Kumar Sharma vs Uoi & Anr on 25 February, 2020
Author: G.S.Sistani
Bench: G.S.Sistani, Anup Jairam Bhambhani
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5726/2019 & CM APPL. No. 24999/2019
MANOJ KUMAR SHARMA ..... Petitioner
Through: Mr. Rohan Dewan & Ms. Archana
Saxena, Advs. for Mr. Ashutosh
Lohia, Adv.
versus
UOI & ANR. ..... Respondents
Through: Mr. D.S. Badiar, Adv. for
Ms.Geetanjali Sharma, Adv. for UOI.
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 25.02.2020 At joint request, list on 21st May 2020.
G.S.SISTANI, J.
ANUP JAIRAM BHAMBHANI, J. FEBRUARY 25, 2020/uj