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Delhi High Court - Orders

Manoj Kumar Sharma vs Uoi & Anr on 25 February, 2020

Author: G.S.Sistani

Bench: G.S.Sistani, Anup Jairam Bhambhani

$~16
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 5726/2019 & CM APPL. No. 24999/2019
       MANOJ KUMAR SHARMA                                    ..... Petitioner
                          Through:      Mr. Rohan Dewan & Ms. Archana
                                        Saxena, Advs. for Mr. Ashutosh
                                        Lohia, Adv.

                          versus

       UOI & ANR.                                         ..... Respondents
                          Through:      Mr.   D.S.     Badiar,     Adv.    for
                                        Ms.Geetanjali Sharma, Adv. for UOI.

       CORAM:
       HON'BLE MR. JUSTICE G.S.SISTANI
       HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                    ORDER

% 25.02.2020 At joint request, list on 21st May 2020.

G.S.SISTANI, J.

ANUP JAIRAM BHAMBHANI, J. FEBRUARY 25, 2020/uj