Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Mizoram - Subsection Section 31(c) in Mizoram Liquor (Prohibition and Control) Act, 2014 (c)detain, search and arrest any person whom he has reason to believe to have committed an offence under this Act.
