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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 17(2)(d) in The Telecom Consumers Protection and Redressal of Grievances Regulations, 2007

(d)such other particulars, as may be required by the Authority, for discharge of its functions under the Act.