Delhi High Court - Orders
Engineers India Limited vs Jmc Projects India Ltd on 10 March, 2026
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 458/2018, I.A. 15233/2018 & I.A. 8443/2020
ENGINEERS INDIA LIMITED .....Petitioner
Through: Mr. Amit Dhingra, Mr. Rohit
Mahajan and Mr. Kesang T. Doma,
Advs.
versus
JMC PROJECTS INDIA LTD .....Respondent
Through: Mr. Vikrant Singh Bloria, Mr.
Shubham Devrani and Dr. Sunil
Mittal, Advs.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 10.03.2026
1. Learned counsel for the respondent submits that the order rejecting the application filed under the Vivad Se Vishwas-II Scheme is a subject matter of W.P.(C) 1428/2024 which is now fixed for 05.05.2026.
2. The prayer is made that this matter be listed thereafter.
3. Put up on 27.07.2026.
AVNEESH JHINGAN, J MARCH 10, 2026/Pa This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/03/2026 at 21:59:18