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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(2) in The Maharashtra Aerial Ropeways Act, 1956

(2)Where any such servant or any other person arrests any person under subsection (1), he shall make over the person so arrested to a police officer or in the absence or a police officer take such person or cause him to be taken in custody to the nearest police stations.