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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1) in Andhra Pradesh Tourism Authority (Constitution, Functions and Powers) Rules, 2016

(1)The Authority may establish silparamams known by such names as it thinks fit (hereinafter called "silparamam") for the purpose of development and promotion of visual arts and creativity at tourism destinations.