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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966

(1)The State Government shall, subject to the provisions of Section 6, publish the names of the members of the Advisory Committee of each Revenue Commissioner's Division constituted under the said section appointing one member as the Chairman and another as Convenor.