Section 15(3)(a) in The Punjab Ayurvedic and Unani Practitioners Act, 1963
(a)whose name is entered immediately before the commencement of this Act in the list maintained under section 34 of the East Punjab Ayurvedic and Unani Practitioners Act, 1949, or under section 33 of the Pepsu Ayurvedic and Unani Practitioners Act, 2008 B.K.; or